Section 95(5) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(5)In making any rule, the State Government may direct that a breach thereof shall be punishable with fine which may extend to two hundred fifty rupees and in the case of continuing breach with a further fine which may extend to five rupees for every day during which the breach continues after the first conviction.
