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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(g) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(g)"mobile vendors" means street vendors who carry out vending Activities in designated area by moving from one place to another place vending their goods and services;