Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttarakhand - Section Section 16 in Uttarakhand Audit Act, 2012 16. Protection for acts done in good faith. - No suit, prosecution or other proceedings shall lie against the State Government, Director or any other officer, auditor or subordinate to good faith the Director for anything done or purporting to have been done, in good faith, under this Act.
