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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(a) in Tamil Nadu Infrastructure Development Board Regulations, 2013

(a)The project is of sufficient scale and with major capital investment over a long-term and the life cycle costs and revenues of the Project establish the sustainability of the Public Private Partnership mode throughout the concession period.