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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(f) in The M.P. Factories Rules, 1962

(f)[ The means of supply of cooled drinking water shall be either directly through taps connected to water coolers or any other system for cooling of water, or by means of vessels, receptacles or tanks fitted with taps having dust proof covers and placed on raised stands or platforms in shade, and having suitable arrangement of drainage to carry away the silt water. Such vessels, receptacles or tanks shall be kept clean and the water renewed atleast once every day.] [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]