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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(4)On the issue of the notice under sub-rule (2), the Election Officer shall give public notice of the elections for Water Users' Association, in Form 2 in Hindi language which shall be published at prominent places and in such manner as the Election Officer may direct.