Section 17(5) in Goa Computerised Network Lottery Rules, 2003
(5)The prize amount payable on a prize winning ticket, the value of which is rupees five thousand and above, shall be claimed. ln person only after the expiry of three days from the date of draw:Provided that if the Director is satisfied that a prize winner cannot appear in person for any bonafide reasons, he may entertain the claim of the prize winner sent through a person duly authorised alongwith the original ticket duly signed by the original winner.
