Chattisgarh High Court
Smt. Reshma Sahu vs State Of Chhattisgarh 40 Wps/3052/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3043/2018
Smt. Reshma Sahu -v- State of CG
18-6-2018 Ms. Sharmila Singhai, Adv. for petitioner.
Ms. Sunita Jain, PL for the respondents No. 1 and 2.
None for respondent No. 3. Fresh notice be issued to the respondent No. 3 as per rules. State may file reply within 2 weeks. List the matter after service report is received.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak