Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 2 in The Haryana Lokpal (Conditions of Service) Rules, 1999 2. Definitions. - In these rules, unless the context otherwise requires -(a)"Act" means the Haryana Lokpal Act, 1997 (Act No. 21 of 1998);(b)"section" means the section of the Act.
