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[Cites 0, Cited by 0] [Section 71(7)] [Section 71] [Entire Act]

State of West Bengal - Subsection

Section 71(7)(a) in The West Bengal Panchayat Act, 1957

(a)Whenever a question arises as to which of two or more Nyaya Panchayats subordinate to the same Subdivisional Magistrate ought to try any offence, it shall be decided by the Subdivisional Magistrate.