Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Sikkim - Subsection

Section 96(3) in Sikkim Urban and Regional Planning and Development Act, 1998

(3)Where a document is served on a partnership in accordance with section, the document is deemed to be served on each partner.