Madhya Pradesh High Court
Raghuveer Singh Chandel vs The State Of Madhya Pradesh on 26 April, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 30595 of 2020 (RAGHUVEER SINGH CHANDEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-04-2023 Parties through their counsel.
List the case on 27.04.2023.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 4/27/2023 10:19:14 AM