Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(6) in The Allahabad Development Authority (Form of Register of Application For Permission) Regulations, 1983 (6)If the applicant is a Company or Partnership Firm -(a)its name;(b)registered office;(c)names of Directors/Partners;(d)other particulars, if any
