Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 8 in Andhra Pradesh Prohibition Of Ragging Act, 1997 8. Other laws not affected.— The provisions of this Act shall be in addition to and not derogatory of any law for the time being in force.
