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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxxxv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxxxv)"Secretary" means the Secretary of the market committee and includes any other officers empowered to exercise such powers and functions of the secretary.