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Delhi High Court - Orders

M/S Edcil India Ltd vs Sh. Ajit Singh And Anr on 9 October, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~17
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 7907/2017
                                     M/S EDCIL INDIA LTD.                                                                     ..... Petitioner
                                                                           Through:                None

                                                                           versus

                                     SH. AJIT SINGH AND ANR                                                                ..... Respondents
                                                                           Through:                None

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 09.10.2023 No one has appeared on behalf of the petitioner even on second call. It seems that the petitioner does not wish to pursue this matter any further. Accordingly, the petition is dismissed for non-prosecution.

CHANDRA DHARI SINGH, J OCTOBER 9, 2023 Dy/ds Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:26:26