Delhi High Court - Orders
M/S Edcil India Ltd vs Sh. Ajit Singh And Anr on 9 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7907/2017
M/S EDCIL INDIA LTD. ..... Petitioner
Through: None
versus
SH. AJIT SINGH AND ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 09.10.2023 No one has appeared on behalf of the petitioner even on second call. It seems that the petitioner does not wish to pursue this matter any further. Accordingly, the petition is dismissed for non-prosecution.
CHANDRA DHARI SINGH, J OCTOBER 9, 2023 Dy/ds Click here to check corrigendum, if any This is a digitally signed order.
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