Punjab-Haryana High Court
Food Corporation Of India Workers Union ... vs The Central Provident Fund ... on 13 November, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
CWP No. 21080 of 2018 1
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 21080 of 2018
Date of Decision: 13.11.2018
Food Corporation of India Workers Palledar Union Khanna
...Petitioner
Vs.
The Central Provident Fund Commissioner and others
...Respondents
CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Vikas Bahl, Senior Advocate with
Mr. Arvind Sood, Advocate,
Mr. Jai Bhagwan Sharma, Advocate
Mr. Harbani Shinh, Advocate
for the petitioner.
Mr. Rajesh Hooda, Advocate
for respondent Nos. 1 & 2.
Mr. K. K. Gupta, Advocate
for Food Corporation of India.
Mr. Atul Tyagi, Advocate for
Mr. Rajeev Sharma, Advocate
for respondent Nos. 3 to 5.
RAJIV NARAIN RAINA, J. (Oral)
1. This order will dispose of the 15 writ petitions* as mentioned at the foot of the order.
2. Parties are ad idem that these petitions be disposed of with the direction to the Assessing Authority to initiate proceedings under Section 7-A of the Employees Provident Funds and Miscellaneous Provisions Act 1952 against the Food Corporation of India and parties concerned. The Assessing Authority will make an endeavour to initiate 1 of 3 ::: Downloaded on - 29-12-2018 20:04:04 ::: CWP No. 21080 of 2018 2 the proceedings within two months from the date of receipt of the certified copy of the order and conclude the assessment proceedings as as directed in CWP No. 9373 of 2018.
(RAJIV NARAIN RAINA)
13.11.2018 JUDGE
kv
*
Sr. Case No. Parties Name
No.
1. CWP No. 17801 of 2018 Food Corporation of India Workers Union Banaur Vs. The Central Provident Fund Commissioner and others
2. CWP No. 17769 of 2018 Food Corporation of India Workers Union Samana Vs. The Central Provident Fund Commissioner and others
3. CWP No. 17767 of 2018 Food Corporation of India Workers Union Rajpura Vs. The Central Provident Fund Commissioner and others
4. CWP No. 16809 of 2018 Food Corporation of India Workers Palledar Union Jagraon Vs. The Central Provident Fund Commissioner and others
5. CWP No. 15926 of 2018 Food Corporation of India Workers Palledar Union Taran Tarn Vs. The Central Provident Fund Commissioner and others
6. CWP No. 17320 of 2018 Food Corporation of India Workers Union Jaitu Vs. The Central Provident Fund Commissioner and others
7. CWP No. 18851 of 2018 Food Corporation of India Workers Union Ghanaur Vs. The Central Provident Fund Commissioner and others
8. CWP No. 18602 of 2018 Food Corporation of India Workers Union FCI Depot Batala Vs. The Central Provident Fund Commissioner and others
9. CWP No. 19996 of 2018 Food Corporation of India Workers Union Fazilka Vs. The Central Provident Fund Commissioner and others
10. CWP No. 20053 of 2018 Food Corporation of India Workers Union Malerkotla Vs. The Central Provident Fund Commissioner and others
11. CWP No. 21090 of 2018 Food Corporation of India Workers Union Barnala Vs. The Central Provident Fund Commissioner and others
12. CWP No. 11580 of 2018 Food Corporation of India Workers Union Kotkapura Vs. The Central Provident Fund Commissioner and others 13 CWP No. 12186 of 2018 Food Corporation of India Workers Union Lehragaga Vs. The Central Provident Fund Commissioner and others
14. CWP No. 24926 of 2018 Food Corporation of India Workers Union Patiala Vs. 2 of 3 ::: Downloaded on - 29-12-2018 20:04:05 ::: CWP No. 21080 of 2018 3 The Central Provident Fund Commissioner and others (RAJIV NARAIN RAINA) 13.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 3 of 3 ::: Downloaded on - 29-12-2018 20:04:05 :::