Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(v) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(v)"Veterinary" means the art and science of Veterinary Surgery and Medicine and includes :-
(i)the diagnosis of diseases in, and injuries to animals;
(ii)the giving of advice based upon such diagnosis;
(iii)the medical or surgical treatment of animals;
(iv)the measures taken for prevention and control of live-stock diseases; and
(v)zoonoses and epidemiology; and