Section 25(1)(c) in The Government Securities Act, 2006

[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(c) in The Government Securities Act, 2006

(c)a statement contained in a document and included in a printed material produced by a computer, magnetic tape or any other form of mechanical or electronic data retrieval mechanism (hereinafter referred to a computer print out), if the conditions mentioned in sub-section (2) and the other provisions contained in this section are satisfied in relation to the statement and the computer in question,

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Union of India - Subsection

Section 25(1)(c) in The Government Securities Act, 2006