Securities Appellate Tribunal
Jik Industries Limited vs Bse Limited on 3 September, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 03.09.2025
Appeal No. 689 of 2024
And
Misc. Application No. 1215 of 2024
JIK Industries Ltd. ... Appellant
Versus
BSE Ltd. ...Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala,
Advocate i/b Res Juris for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr.
Abhay Chauhan, Mr. Atul Agrawal, Advocates i/b The Law
Point for the Respondent.
With
Appeal No. 690 of 2024
And
Misc. Application No. 1258 of 2024
JIK Industries Ltd. ... Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala,
Advocate i/b Res Juris for the Appellant.
Mr. Shlok Bodas, Advocate with Ms. Ishika Lodha, Advocate
i/b Parinam Law Associates for the Respondent.
2
ORDER :
1. Mr. Kunal Kataria, learned advocate for the appellant submits that appellant has intended to file Writ Petition in the High Court with regard to stamp duty. As prayed for, call on October 10, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 03.09.2025 MRS PRAMILA Digitally signed by MRS PRAMILA Date: 2025.09.04 16:29:24 +05'30' PTM