Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Telangana - Subsection

Section 66(i) in Hyderabad City Police Act, 1348 F

(i)flies a kite in a manner likely to cause danger, alarm or injury to any person or horse or property,