Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 7 March, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.224 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 7th March, 2014.
The Court : The matter is appearing by mistake. The suit shall appear under the heading 'For Hearing' in the monthly list of April, 2014.
All parties are to act on the basis of the server copy.
(SOUMEN SEN, J.) B.Pal