Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(j) in The Rajasthan University of Health Sciences Act, 2005 (j)to establish, maintain and administer institutes of research, hospitals, laboratories, libraries or other facilities necessary" to carry out the objects of the University;
