Section 12(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(8)The clinical establishment shall ensure that the patient received or accommodated shall be attended without any undue delay by either a resident medical officer or a consultant for providing adequate professional care and to ensure their round-the-clock availability, the clinical establishment with inpatient facilities shall engage such numbers of Resident Medical Officer (RMO) as per requirement as specified in the schedule II and shall generate and maintain a duty-roster of all such Resident Medical Officer's.
