Rajasthan High Court - Jaipur
Mohammed Aslam S/O Shri Abdul Sattar vs Vardhman Mahaveer Open University on 1 March, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3078/2023
Mohammed Aslam S/o Shri Abdul Sattar
----Petitioner
Versus
Vardhman Mahaveer Open University & Anr.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 01/03/2023 Petitioner has filed instant writ petition challenging the judgment dated 20.01.2023 passed by the Labour Court, Kota whereby dismissing the petitioner's application 2 A (2) of the Industrial Disputes Act, 1947.
Admit.
Issue notice to respondents. Record of the Labour Court be summoned.
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