Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(2) in Rajasthan Minor Mineral Concession Rules, 2017 (2)The amount of performance security deposit shall be. -(i)a sum equal to annual dead rent for mining lease; and(ii)a sum equal to annual licence fee for quarry licence.
