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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(i) in The Gujarat Diseases of Animals (Control) Act, 1963

(i)fails to comply with or contravenes the terms of any notification issued under section 5, or fails to carry out any requisition made, or direction given, by or under the said section, or