Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Jammu-Kashmir - Subsection Section 140(ix) in Transfer of Property Act, 1977 (ix)[the Jammu and Kashmir Development Finance Corporation Limited] [Inserted by Act XII of 2013.] ;(aa)a simple mortgage of land in favour of-
