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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 29(1)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)complaints alleging violation of the Act or the regulations made or directions issued or orders made by the Authority under the Act;