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State of West Bengal - Section

Section 8 in The Bengal Industrial Employment (Standing Orders) Rules, 1946

8.

The Certifying Officer shall maintain a register in Form "D" for noting particulars of all Standing Orders as finally certified under the Act. A copy of all such Standing Orders shall be recorded. He shall furnish a copy thereof to any person applying therefor on payment of a fee of twelve annas for the first two hundred words (or less) and six annas for every additional hundred words or fractional part thereof.