Section 2(13)(i) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

(i)in relation to an existing inam estate shall have the same meaning as in sub-clause (b) of clause (10) of section 3 of the Estates Land Act; and

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