Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(5)(e) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(e)the construction of a door opening on any street or land not belonging to the owner of a building;