Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Inter-State Corporations Act, 1957 31. [ The Bombay Village Panchayats Act, 1958 (Bom. Act III of 1959).] [Added by Notification No. G.S.R. 710, dated 17-5-1961, Gazette of India, Pt. II, Section 3(i), p. 815]
