Himachal Pradesh High Court
Shehwaz Khan vs . State Of H.P. & Anr. on 21 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shehwaz Khan Vs. State of H.P. & Anr.
Cr. MMO No. 1162/2022.
21.03.2023 Present: Mr. Azmat Hayat Khan, Advocate, for the petitioner.
Mr. B.N. Sharma and Mr. Raj Negi, Addl.
AGs with Mr. R.P. Singh, Ms. Leena Guleria and Ms. Avni Kochhar, Dy. AGs, for respondent No. 1.
Mr. Imran Khan, Advocate, for respondent No. 2.
Learned counsel for respondent No. 2 prays for and is granted four weeks' further time to file reply.
List thereafter.
( Sushil Kukreja ) Judge 21st March, 2023 (raman) ::: Downloaded on - 21/03/2023 20:37:47 :::CIS