Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 259 in The United Provinces Tenancy Act, 1939 259. Powers of Assistant Collector incharge of a sub-division . - An Assistant Collector incharge of a sub-division shall have power to dispose of all applications specified in Group D of the Fourth Schedule.
