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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(4) in The M.P. Prakoshtha Swamitva Rules, 1976

(4)The audited financial statement shall be open to the inspection of any member of the Association during the office hours and in the office of the Association and a copy thereof, shall be submitted to the Competent Authority not later than 15th August, every year.