Rajasthan High Court - Jaipur
Ajay Kumar Saini vs State Rural Develop An Panchayati Ors on 16 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 16455/2016
Ajay Kumar Saini
----Petitioner
Versus
State Rural Develop An Panchayati Ors
----Respondent
For Petitioner(s) : Mr. Rohit Saini For Respondent(s) : None HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 16/01/2019 Early listing application is allowed.
List on 1st February, 2019.
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