Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82K] [Entire Act]

Union of India - Subsection

Section 82K(3) in Gold (Control) Act, 1968

(3)Every proceeding which is pending immediately before the appointed day before the Administrator under Section 81, as it stood immediately before that day, and any matter arising out of or connected with such proceeding and which is so pending shall continue to be dealt with by the Administrator as if the said section had not been substituted.