Section 24(2)(b) in The Bihar and Orissa Excise Act, 1915

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2)(b) in The Bihar and Orissa Excise Act, 1915

(b)any advertisement or other matter contained in any newspaper, news-sheet, book, leaflet, booklet or other publication printed and published outside the State; and

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State of Odisha - Subsection

Section 24(2)(b) in The Bihar and Orissa Excise Act, 1915