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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(7) in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982

(7)No tax shall be leviable on such other [television sets, video cassette recorder sets or video cassette player sets] [Words substituted by W.B. Act 15 of 1983.] as may be prescribed.