Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 11 in Delhi Co-Operative Tribunal Rules, 2006 11. Oath of office and secrecy. - The Chairman and members shall, before entering upon their office, make and subscribe to oaths of office and secrecy in Form I and Form II.
