Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

12. Information as to change of address of clinical establishments.

- Any change in the address or situation of, or of staff belonging to, clinical establishment shall be communicated by the owner, proprietor or management thereof to the supervising authority not later than seven days after such change with specific mention as to the exact date when such change occurred.