Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 11 in The Bihar Finance Act, 2006 11. Amendment in Section 74 of the Act. - In Section 74 of the said Act, the words "in so far as" after the words "erroneous" shall be substituted by the word, "or".
