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Himachal Pradesh High Court

Loki Nand & Ors. vs . State Of H.P. & Ors. on 25 July, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Loki Nand & Ors. Vs. State of H.P. & ors.

.

CWP No. 7015/2021

25.07.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioners.

Ms. Ritta Goswami, Additional Advocate General, for respondent Nos.1 to 4.

Mr. Surinder Sharma, Advocate, for respondent Nos.5 to 7.

Mr. Surinder Sharma, learned counsel for respondent Nos.5 to 7 submits that he is adopting the reply filed on behalf of respondent Nos.1 to 4.

On the request of learned counsel for the petitioners, time is granted to file rejoinder.

Stand over for three weeks.

Interim order to continue.

( A. A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 25th July, 2022(Rohit/vs) ::: Downloaded on - 25/07/2022 20:05:58 :::CIS