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Union of India - Section

Section 27 in The National Capital Region Planning Board Rules, 1985

27. Notice under sub-section (1) of section 13.

- As soon as may be, after the Regional Plan has been finalized by the Board, a notice in Form `B' shall be published in the Official Gazetted of the Government of India and also two national newspapers published from Delhi and two local newspapers each from the State Capital of the participating States, stating that the final Regional Plan has been prepared and is available for inspection.