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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in The Mythic Society (Dissolution and Management) Act, 1976

(1)The Board shall consist of not more than eleven members to be nominated by the State Government, of whom not less than three shall be persons possessing special knowledge in Anthropology, Archeology, Architecture, Art, Ethnology, Folklore, History, Mythology, Philosophy or Religion.