Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68J(3)] [Section 68J] [Entire Act]

Union of India - Subsection

Section 68J(3)(a) in The Employees' Provident Funds Scheme, 1952

(a)for a major surgical operation, or