Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 347B(1)] [Section 347B] [Entire Act] NCT Delhi - Subsection Section 347B(1)(p) in The Delhi Municipal Corporation Act, 1957 (p)any such other order or notice relating to or arising out of planned development under the provisions of this Act as may be prescribed by rules.