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Delhi High Court - Orders

Sunanina Singh & Anr vs Sita Chaudhary & Ors on 2 September, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Amit Sharma

                          $~S-23, 38, 39 and 40
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      FAO(OS) 96/2022
                                 SUNANINA SINGH & ANR.                  ..... Appellants
                                              Through: Mr. Arun Bhardwaj, Senior Advocate
                                                       with Mr. Manohar Malik , Advocate.

                                                       versus

                                 SITA CHAUDHARY & ORS.                    ..... Respondents
                                             Through: Mr. Parag Tripathy, Senior Advocate
                                                       with Mr. Anunaya Mehta, Mr.
                                                       Vinayak Thakur and Ms. Mishika,
                                                       Advocates for R-1.
                                                       Mr. Jayant K. Mehta, Senior
                                                       Advocate with Mr. Rishabh Kapur,
                                                       Advocate for R-2.
                                                       Ms. Suveni Bhagat, Advocate for R-
                                                       3.
                                                       Mr. A.S. Chandhiok, Senior Advocate
                                                       with Mr. Nikhil Singhvi, Ms. Simran
                                                       Kohli and Mr. Shikhar Kishore,
                                                       Advocates for R-13.

                          38
                          +      FAO(OS) 97/2022
                                 JMD SUPER INFRATECH PVT. LTD.           ..... Appellant
                                              Through: Mr. J.S. Bakshi, Senior Advocaate
                                                       with Mr. Naman Joshi, Mr. Yuvraj
                                                       Francis, Mr. A.S. Bakshi and Mr.
                                                       Abhishek Mohan, Advocates.

                                                       versus

                                 SITA CHAUDHRY & ORS. & ORS.            ..... Respondents
                                             Through: Mr. Parag Tripathy, Senior Advocate


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN         FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022   Page 1 of 3
Signing Date:22.09.2022
17:15:53
                                                                       with Mr. Anunaya Mehta, Mr.
                                                                      Vinayak Thakur and Ms. Mishika,
                                                                      Advocates for R-1.
                                                                      Ms. Suveni Bhagat, Advocate for R-
                                                                      2.
                                                                      Mr. A.S. Chandhiok, Senior Advocate
                                                                      with Mr. Nikhil Singhvi, Ms. Simran
                                                                      Kohli and Mr. Shikhar Kishore,
                                                                      Advocates for R-13.
                                                                      Mr. Jayant K. Mehta, Senior
                                                                      Advocate with Mr. Rishabh Kapur,
                                                                      Advocate for R-20.

                          39
                          +      FAO(OS) 98/2022
                                 M/S DS ROLLING PVT LTD NOW KNOWN AS M/S KEDAAR
                                 METALIKS PVT LTD                          ..... Appellant
                                              Through: Mr. Sanjeev Kumar Dubey, Senior
                                                       Advocate    with      Ms.     Gayatri
                                                       Nandwani, Advocate.

                                                       versus

                                 MS SITA CHAUDHARY AND ORS                ..... Respondents
                                              Through: Mr. Parag Tripathy, Senior Advocate
                                                       with Mr. Anunaya Mehta, Mr.
                                                       Vinayak Thakur and Ms. Mishika,
                                                       Advocates for R-1.
                                                       Ms. Suveni Bhagat, Advocate for R-
                                                       2.
                                                       Mr. Jayant K. Mehta, Senior
                                                       Advocate with Mr. Rishabh Kapur,
                                                       Advocate for R-13.
                          40
                          +      FAO(OS) 99/2022
                                 INDUSTRIAL CABLES (INDIA) LTD             ..... Appellant
                                              Through: Mr. A.S. Chandhiok, Senior Advocate


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN         FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022   Page 2 of 3
Signing Date:22.09.2022
17:15:53
                                                                       with Mr. Nikhil Singhvi, Ms. Simran
                                                                      Kohli and Mr. Shikhar Kishore,
                                                                      Advocates.

                                                       versus

                                 SITA CHAUDHRY AND ORS                   ..... Respondents
                                             Through: Mr. Parag Tripathy, Senior Advocate
                                                      with Mr. Anunaya Mehta, Mr.
                                                      Vinayak Thakur and Ms. Mishika,
                                                      Advocates for R-1.
                                                      Ms. Suveni Bhagat, Advocate for R-
                                                      2.
                                                      Mr. Jayant K. Mehta, Senior
                                                      Advocate with Mr. Rishabh Kapur,
                                                      Advocate for R-13.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                 HON'BLE MR. JUSTICE AMIT SHARMA
                                                       ORDER

% 02.09.2022 CM APPL. 38445/2022 (Exemption) in FAO(OS) 96/2022 CM APPL. 38654/2022 (Exemption) in FAO(OS) 97/2022 CM APPL. 38656/2022 (Exemption) in FAO(OS) 98/2022 CM APPL. 38689/2022 (Exemption) in FAO(OS) 99/2022 Exemption granted, subject to all just exceptions. The application is disposed of accordingly. FAO(OS) 96/2022 and CM APPL. 38444/2022 (Stay) FAO(OS) 97/2022 and CM APPL. 38653/2022 (Stay) FAO(OS) 98/2022 and CM APPL. 38655/2022 (Stay) FAO(OS) 99/2022 and CM APPL. 38688/2022 (Stay) Issue notice.

Learned counsel appearing on behalf of the respondents accept notice;

Signature Not Verified Digitally Signed By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 3 of 3 Signing Date:22.09.2022 17:15:53

and pray for time to file replies to the applications. Let the replies be filed within three weeks from today, with an advance copy to learned counsel appearing on behalf of the appellant, who may file rejoinder thereto, if any, within one week thereafter.

The parties are at liberty to jointly file a convenience compilation, for the assistance of the Court.

List on 18.10.2022.

SIDDHARTH MRIDUL, J.

AMIT SHARMA, J.

SEPTEMBER 02, 2022 at Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 4 of 3 Signing Date:22.09.2022 17:15:53