Delhi High Court - Orders
Sunanina Singh & Anr vs Sita Chaudhary & Ors on 2 September, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-23, 38, 39 and 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 96/2022
SUNANINA SINGH & ANR. ..... Appellants
Through: Mr. Arun Bhardwaj, Senior Advocate
with Mr. Manohar Malik , Advocate.
versus
SITA CHAUDHARY & ORS. ..... Respondents
Through: Mr. Parag Tripathy, Senior Advocate
with Mr. Anunaya Mehta, Mr.
Vinayak Thakur and Ms. Mishika,
Advocates for R-1.
Mr. Jayant K. Mehta, Senior
Advocate with Mr. Rishabh Kapur,
Advocate for R-2.
Ms. Suveni Bhagat, Advocate for R-
3.
Mr. A.S. Chandhiok, Senior Advocate
with Mr. Nikhil Singhvi, Ms. Simran
Kohli and Mr. Shikhar Kishore,
Advocates for R-13.
38
+ FAO(OS) 97/2022
JMD SUPER INFRATECH PVT. LTD. ..... Appellant
Through: Mr. J.S. Bakshi, Senior Advocaate
with Mr. Naman Joshi, Mr. Yuvraj
Francis, Mr. A.S. Bakshi and Mr.
Abhishek Mohan, Advocates.
versus
SITA CHAUDHRY & ORS. & ORS. ..... Respondents
Through: Mr. Parag Tripathy, Senior Advocate
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 1 of 3
Signing Date:22.09.2022
17:15:53
with Mr. Anunaya Mehta, Mr.
Vinayak Thakur and Ms. Mishika,
Advocates for R-1.
Ms. Suveni Bhagat, Advocate for R-
2.
Mr. A.S. Chandhiok, Senior Advocate
with Mr. Nikhil Singhvi, Ms. Simran
Kohli and Mr. Shikhar Kishore,
Advocates for R-13.
Mr. Jayant K. Mehta, Senior
Advocate with Mr. Rishabh Kapur,
Advocate for R-20.
39
+ FAO(OS) 98/2022
M/S DS ROLLING PVT LTD NOW KNOWN AS M/S KEDAAR
METALIKS PVT LTD ..... Appellant
Through: Mr. Sanjeev Kumar Dubey, Senior
Advocate with Ms. Gayatri
Nandwani, Advocate.
versus
MS SITA CHAUDHARY AND ORS ..... Respondents
Through: Mr. Parag Tripathy, Senior Advocate
with Mr. Anunaya Mehta, Mr.
Vinayak Thakur and Ms. Mishika,
Advocates for R-1.
Ms. Suveni Bhagat, Advocate for R-
2.
Mr. Jayant K. Mehta, Senior
Advocate with Mr. Rishabh Kapur,
Advocate for R-13.
40
+ FAO(OS) 99/2022
INDUSTRIAL CABLES (INDIA) LTD ..... Appellant
Through: Mr. A.S. Chandhiok, Senior Advocate
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 2 of 3
Signing Date:22.09.2022
17:15:53
with Mr. Nikhil Singhvi, Ms. Simran
Kohli and Mr. Shikhar Kishore,
Advocates.
versus
SITA CHAUDHRY AND ORS ..... Respondents
Through: Mr. Parag Tripathy, Senior Advocate
with Mr. Anunaya Mehta, Mr.
Vinayak Thakur and Ms. Mishika,
Advocates for R-1.
Ms. Suveni Bhagat, Advocate for R-
2.
Mr. Jayant K. Mehta, Senior
Advocate with Mr. Rishabh Kapur,
Advocate for R-13.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 02.09.2022 CM APPL. 38445/2022 (Exemption) in FAO(OS) 96/2022 CM APPL. 38654/2022 (Exemption) in FAO(OS) 97/2022 CM APPL. 38656/2022 (Exemption) in FAO(OS) 98/2022 CM APPL. 38689/2022 (Exemption) in FAO(OS) 99/2022 Exemption granted, subject to all just exceptions. The application is disposed of accordingly. FAO(OS) 96/2022 and CM APPL. 38444/2022 (Stay) FAO(OS) 97/2022 and CM APPL. 38653/2022 (Stay) FAO(OS) 98/2022 and CM APPL. 38655/2022 (Stay) FAO(OS) 99/2022 and CM APPL. 38688/2022 (Stay) Issue notice.
Learned counsel appearing on behalf of the respondents accept notice;
Signature Not Verified Digitally Signed By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 3 of 3 Signing Date:22.09.2022 17:15:53and pray for time to file replies to the applications. Let the replies be filed within three weeks from today, with an advance copy to learned counsel appearing on behalf of the appellant, who may file rejoinder thereto, if any, within one week thereafter.
The parties are at liberty to jointly file a convenience compilation, for the assistance of the Court.
List on 18.10.2022.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
SEPTEMBER 02, 2022 at Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN FAO(OS) 96/2022, FAO(OS) 97/2022, FAO(OS) 98/2022 and FAO(OS) 99/2022 Page 4 of 3 Signing Date:22.09.2022 17:15:53