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State of West Bengal - Section

Section 87 in The West Bengal Factories Rules, 1958

87. Cash equivalent.

- The cash equivalent of the advantage accruing through the concessional sale of foodgrains and other articles payable to a worker proceeding on leave shall be the difference between the value of foodgrains and other articles at which these were purchased by the factory and the value at the concessional rates of foodgrains and other articles to which he is entitled.Rule 88 to 93A prescribed under section 83 And 112.